HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Spl. Appl. Writ No. 559/2019 State Of Rajasthan
----Appellant Versus Anamika Gill
----Respondent Connected With D.B. Spl. Appl. Writ No. 1679/2018 State Of Rajasthan
----Appellant Versus Bhagwati Aheer
----Respondent D.B. Spl. Appl. Writ No. 1694/2018 State Of Rajasthan
----Appellant Versus Rashim Panwar
----Respondent D.B. Spl. Appl. Writ No. 1699/2018 State Of Rajasthan
----Appellant Versus Shabnam Khan
----Respondent D.B. Spl. Appl. Writ No. 1715/2018 State Of Rajasthan
----Appellant Versus Smt. Jaimala Sharma
----Respondent D.B. Spl. Appl. Writ No. 1717/2018 State Of Rajasthan
----Appellant Versus Girdhar Singh
----Respondent D.B. Spl. Appl. Writ No. 1737/2018 State Of Rajasthan (Downloaded on 28/10/2021 at 09:43:39 PM)
----Appellant Versus Prabha Solanki
----Respondent D.B. Spl. Appl. Writ No. 1879/2018 State Of Rajasthan
----Appellant Versus Smt. Ujala Prajapat
----Respondent D.B. Spl. Appl. Writ No. 1880/2018 State Of Rajasthan
----Appellant Versus Smt. Usha Beragi
----Respondent D.B. Spl. Appl. Writ No. 1904/2018 State Of Rajasthan
----Appellant Versus Smt. Jyoti Sharma
----Respondent D.B. Spl. Appl. Writ No. 65/2019 State Of Rajasthan
----Appellant Versus Smt. Chanda Garg
----Respondent D.B. Spl. Appl. Writ No. 66/2019 State Of Rajasthan
----Appellant Versus Aruna Choudhary
----Respondent D.B. Spl. Appl. Writ No. 67/2019 State Of Rajasthan
----Appellant Versus Harjiram Choudhary
----Respondent D.B. Spl. Appl. Writ No. 517/2019 (Downloaded on 28/10/2021 at 09:43:39 PM) State Of Rajasthan
----Appellant Versus Kadar Baksh
----Respondent For Appellant(s) : Mr. Anil Kumar Gaur, AAG For Respondent(s) : Mr. JS Bhaleria HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL Judgment / Order 28/10/2021 At the joint request of counsel for the parties, list these matters after four weeks.
(SUDESH BANSAL),J (VIJAY BISHNOI),J Surabhii/40-53-
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