HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 382/2014 Hitesh
----Appellant Versus State
----Respondent For Appellant(s) : None present For State : Mr. Gaurav Singh, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE FARJAND ALI Judgment / Order 18/10/2021 No one has put in appearance on behalf of the counsel for the appellant.
List this matter after two weeks.
(FARJAND ALI),J (PANKAJ BHANDARI),J ARTI SHARMA/56 (Downloaded on 18/10/2021 at 08:10:24 PM) Powered by TCPDF (www.tcpdf.org)