HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Misc(Pet.) No. 16/2020 Ramnarayan Choudhary
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : None present For Respondent(s) : Mr. Gaurav Singh, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 18/10/2021 No one has put in appearance on behalf of the petitioner.
List this matter after one week.
(PANKAJ BHANDARI),J Amit/Nikhil/76 (Downloaded on 18/10/2021 at 08:15:15 PM) Powered by TCPDF (www.tcpdf.org)