HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Misc(Pet.) No. 5579/2021 Praveen Kumar
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : None present For Respondent(s) : Mr. Gaurav Singh, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 18/10/2021 No one has put in appearance on behalf of the petitioner.
List this matter after one week.
(PANKAJ BHANDARI),J Amit/Nikhil/86 (Downloaded on 18/10/2021 at 08:16:46 PM) Powered by TCPDF (www.tcpdf.org)