HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 8715/2017 The Thar Dry Port And Anr.
----Petitioner Versus Union Of India And Ors.
----Respondent Connected With
1. D.B. Civil Writ Petition No. 3870/2010
2. D.B. Civil Writ Petition No. 7278/2010
3. D.B. Custom Appeal No. 4/2019
4. D.B. Civil Writ Petition No. 6646/2019
5. D.B. Civil Writ Petition No. 16982/2019
6. D.B. Civil Writ Petition No. 10597/2021 For Petitioner(s) : Mr. Vikas Balia For Respondent(s) : Mr. Ramdev Rajpurohit for Mr. Rajvendra Sarswat HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Judgment / Order 09/11/2021 List these matters on 6.12.2021, as prayed.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 75-81 ms rathore (Downloaded on 10/11/2021 at 08:27:27 PM) Powered by TCPDF (www.tcpdf.org)