HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 231/2021
Krishnalal Son Of Shri Nandlal & Anr.
----Appellants
Versus
Anil Singh Chaudhary Son Of Shri Kartar Singh & Anr.
----Respondents
For Appellant(s) : Mr. R. K. Gaur HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 12/07/2021 Issue notice to respondent No. 1 of the appeal as well as stay application, returnable within six weeks.
Needful be done within a week. List after six weeks.
In the meantime, operation/execution of the impugned judgment and decree dated 02.03.2021, shall remain stayed.
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