HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4362/2021 Ranjeet Kumar S/o Sohan Lal Salvi, Aged About 32 Years, R/o Chandela Ki Guwar, Post Chhapali, P.s. Diver, Tehsil Bhim, Dist. Rajsamand (Raj.).
----Petitioner Versus State Of Rajasthan, Through PP
----Respondent For Petitioner(s) : Mr. Awar Dan Ujjwal For Respondent(s) : Mr. Mukhtiar Khan, PP HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 19/07/2021 Learned counsel for the petitioner propose to withdraw this bail application.
Dismissed as withdrawn.
(SANJEEV PRAKASH SHARMA),J 59-amit/-
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