Punjab-Haryana High Court
State Of Punjab And Another vs Harmesh Singh And Others on 23 September, 2024
Bench: Sureshwar Thakur, Sudeepti Sharma
Neutral Citation No:=2024:PHHC:126934-DB
In the High Court of Punjab and Haryana at Chandigarh
[107-6]
LPA-89-2023(O&M)
Date of Decision: 23.09.2024
STATE OF PUNJAB AND ANOTHER ...... APPELLANT(S)
VERSUS
HARMESH SINGH AND OTHERS ......RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Present: Ms. Anu Chatrath, Addl.A.G. Punjab.
Mohd. Sultan, Advocate for
Mr.Vivek Sharma, Advocate for respondent Nos.
1,3, 4, 9 to 21.
Mr. D.S. Patwalia, Sr. Advocate with
Ms. Alisha Sharda, Advocate and
Mr. Vivek Vikas Singh, Advocate for proforma respondents
No.7 to 28, 30 to 98, 100 to 102, 104 to 115, 117 to 129 and
131 to 162.
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SURESHWAR THAKUR, J. (ORAL)
For orders, see detailed judgment of even date, passed in LPA No.829 of 2022, titled "Jagjeet Singh and others Vs. State of Punjab and others".
(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) JUDGE 23.09.2024 ANJAL Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 01-10-2024 00:33:45 :::