Punjab-Haryana High Court
Jatinder Singh vs State Of Punjab And Another on 23 September, 2024
Bench: Sureshwar Thakur, Sudeepti Sharma
Neutral Citation No:=2024:PHHC:126934-DB
In the High Court of Punjab and Haryana at Chandigarh
[107-11]
LPA-812-2023(O&M)
Date of Decision: 23.09.2024
JATINDER SINGH ...... APPELLANT(S)
VERSUS
STATE OF PUNJAB AND ANOTHER ......RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Present: Mr. Saurabh Arora, Advocate for the appellant.
Ms. Anu Chatrath, Addl.A.G. Punjab.
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SURESHWAR THAKUR, J. (ORAL)
For orders, see detailed judgment of even date, passed in LPA No.829 of 2022, titled "Jagjeet Singh and others Vs. State of Punjab and others".
(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) JUDGE 23.09.2024 ANJAL Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 30-09-2024 21:51:11 :::