Punjab-Haryana High Court
Karambir And Another vs State Of Haryana And Others on 20 September, 2024
GURPREET KAUR 2024.09.20
17:19 I attest to the accuracy and authenticity of this order/judgment High Court, Sector-1, Chandigarh
3. Keeping in view the aforesaid submissions made by learned senior counsel representing the petitioners, the present writ petition is dismissed as withdrawn with the liberty aforesaid.
4. All the pending application(s), if any, shall also stand closed.
GURPREET KAUR 2024.09.20 17:19 I attest to the accuracy andauthenticity of this order/judgment High Court, Sector-1, Chandigarh