Punjab-Haryana High Court
Priyanka And Anr vs Savitri Devi on 9 September, 2024
Author: Archana Puri
Bench: Archana Puri
Neutral Citation No:=2024:PHHC:117696
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.139-3
TA-704-2024
Date of Decision: 09.09.2024
PRIYANKA AND ANOTHER
....Applicants
Versus
SAVITRI DEVI
.....Respondent
CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI
Present:- Mr. Rahul Noorie, Advocate, for
Mr. Abhimanyu Singh, Advocate
for the applicant.
None for the Respondent.
*****
ARCHANA PURI, J. (Oral)
For detailed order, see the judgment of even date, passed in TA-703- 2024, titled 'Priyanka Vs. Vikash, which shall form the part of this order.
(ARCHANA PURI) 09.09.2024 JUDGE Himanshu Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 21-09-2024 23:10:00 :::