Punjab-Haryana High Court
M/S Duke Fashions (India ) Ltd vs Union Of India And Others on 23 October, 2024
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia, Meenakshi I. Mehta
Neutral Citation No:=2024:PHHC:137117-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP-21323-2024
Reserved on: 12.09.2024
Decided on : 23.10.2024
M/s Duke Fashions (India) Ltd. ......Petitioner(s)
Versus
Union of India & others ......Respondent(s)
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
HON'BLE MRS.JUSTICE MEENAKSHI I. MEHTA
Present: Mr. Rahull Rampal, Advocate and Mr. Ankush Rampal,
Advocate for the petitioner.
None for the respondents.
G.S. Sandhawalia, J.
The present writ petition stands allowed, in view of the detailed judgment of even date passed in CWP-13208 13208-2022 titled Paramjeet Singh & others Vs. Union of India & others.
(G.S. SANDHAWALIA) JUDGE (MEENAKSHI I. MEHTA) 23.10.2024 JUDGE Sailesh Whether speaking/reasoned : Yes Whether Reportable : No 1 of 1 ::: Downloaded on - 27-10-2024 22:23:23 :::