Punjab-Haryana High Court
Karam Singh vs Ram Pal on 25 October, 2024
Neutral Citation No:=2024:PHHC:140501
953(3)IN THE HIGH COURT OF PUNJAB AND HARYANA
CHANDIGARH
RSA-1614-2006 (O&M)
Date of Decision: 25.10.2024
KARAM SINGH
...Appellant
V/S
RAM PAL
...Respondent
CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. Madan Pal Advocate
for the appellant.
***
HARPREET SINGH BRAR J. (Oral)
For detailed order see judgment dated 25.10.2024 passed in RSA-332- 2006 (O&M) titled as Karam Singh Vs. Ram Pal and Others.
(HARPREET SINGH BRAR) 25.10.2024 JUDGE Ajay Goswami Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 31-10-2024 18:13:56 :::