Punjab-Haryana High Court
Sher Singh vs Supdtt. Canal Officer And Ors on 25 October, 2024
APURVA 2024.10.25
14:42 I attest to the accuracy and authenticity of this order/judgment High Court, Sector-1, Chandigarh
4. All the pending application(s), if any, shall also stand closed.
5. Copy of this order be sent to the petitioner at the address given in the Memorandum of Parties.
APURVA 2024.10.25 14:42 I attest to the accuracy andauthenticity of this order/judgment High Court, Sector-1, Chandigarh