Punjab-Haryana High Court
Harinder Singh @ Happy vs State Of Punjab on 24 October, 2024
Author: Anoop Chitkara
Bench: Anoop Chitkara
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-42809-2024
Reserved on: 16.10.2024
Pronounced on: 24.10.2024
Harinder Singh @ Happy ...Petitioners
Versus
State of Punjab ...Respondent
CORAM: HON'BLE MR. JUSTICE ANOOP CHITKARA
Present: Mr. Sandeep Verma, Advocate
for the petitioner.
Mr. Jasjit Singh, DAG, Punjab.
****
ANOOP CHITKARA, J.
For order, see detailed reasons recorded in a separate order of even date passed in CRM-M-28169-2024 titled as "Harjinder Singh @ Honey Versus State of Punjab".
(ANOOP CHITKARA) JUDGE 24.10.2024 Jyoti Sharma Whether speaking/reasoned: Yes Whether reportable: No. Jyoti Sharma 2024.10.24 17:31 I attest to the accuracy and authenticity of this order/judgment High Court, Sector 1, Chandigarh 1