Davinder Singh vs State Of Punjab And Others

Citation : 2024 Latest Caselaw 20532 P&H
Judgement Date : 19 November, 2024

Punjab-Haryana High Court

Davinder Singh vs State Of Punjab And Others on 19 November, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                                     Neutral Citation No:=2024:PHHC:150301-DB




        IN THE HIGH COURT OF PUNJAB & HARYANA
                     AT CHANDIGARH.

                                                     CWP-9339-2019
                                                     Reserved on: 28.10.2024
                                                     Pronounced on: 19.11.2024

DAVINDER SINGH                                                          .....Petitioner

                                            Versus

STATE OF PUNJAB AND ORS.                                             ....Respondents


CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Argued by: Mr. Dilpreet Singh Gandhi, Advocate
           for the petitioners.

                Mr. Maninder Singh, Sr. DAG, Punjab.

                                                     ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP-

27842-2018 titled as KAMIKAR SINGH AND ANOTHER Versus STATE OF PUNJAB AND ORS.

(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) 19.11.2024 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 21-11-2024 07:07:16 :::