Punjab-Haryana High Court
Davinder Singh vs State Of Punjab And Others on 19 November, 2024
Author: Sureshwar Thakur
Bench: Sureshwar Thakur, Sudeepti Sharma
Neutral Citation No:=2024:PHHC:150301-DB
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH.
CWP-9339-2019
Reserved on: 28.10.2024
Pronounced on: 19.11.2024
DAVINDER SINGH .....Petitioner
Versus
STATE OF PUNJAB AND ORS. ....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Argued by: Mr. Dilpreet Singh Gandhi, Advocate
for the petitioners.
Mr. Maninder Singh, Sr. DAG, Punjab.
****
SURESHWAR THAKUR, J.
For orders, see judgment of even date passed in CWP-
27842-2018 titled as KAMIKAR SINGH AND ANOTHER Versus STATE OF PUNJAB AND ORS.
(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) 19.11.2024 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 21-11-2024 07:07:16 :::