Punjab-Haryana High Court
Gurmeet Singh vs State Of Punjab And Another on 18 November, 2024
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
Neutral Citation No:=2024:PHHC:150096
CWP-23623-2022 & connected cases 1
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
(282) CWP-23623-2022
Date of Decision : November 18, 2024
Barkha Ram
.. Petitioner
Versus
State of Punjab and another .. Respondents
(2) CWP-23660-2022
Gurmeet Singh .. Petitioner
Versus
State of Punjab and another .. Respondents
(3) CWP-23704-2022
Kuldip Singh .. Petitioner
Versus
State of Punjab and another .. Respondents
CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. S.K. Rattan, Advocate, for the petitioner(s).
Mr. Satnam Preet Singh, Deputy Advocate General, Punjab.
HARSIMRAN SINGH SETHI J. (ORAL)
1. By this common order, three writ petitions, the details of which have been given in the heading, are being disposed of as all these petitions involve the same question of law on similar facts.
1 of 2 ::: Downloaded on - 20-11-2024 23:44:41 ::: Neutral Citation No:=2024:PHHC:150096 CWP-23623-2022 & connected cases 2
2. Learned counsel for the petitioner(s) submits that the question of law raised in the present writ petitions has already been answered by this Court while passing order in CWP No.24322 of 2016 titled as Amarjit Singh vs. State of Punjab and others, decided on 23.5.2022, which judgment has already been upheld by the Division Bench in Letter Patent Appeal hence, the present writ petitions be also disposed of in terms of the said judgment.
3. Learned State counsel has not been able to rebut the fact that the judgment in Amarjit Singh's case (supra) is on the same question of law and has already been upheld by the Division Bench in the LPA.
4. Keeping in view the above, the present writ petitions are also disposed of in terms of the order passed in Amarjit Singh's case (supra).
5. A photocopy of this order be placed on the file of other connected cases.
November 18, 2024 (HARSIMRAN SINGH SETHI)
harsha JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
2 of 2
::: Downloaded on - 20-11-2024 23:44:42 :::