Pr Commissioner Of Income Tax Panchkula vs Kunal Calcium Ltd, 17-18F, Dav Market, ...

Citation : 2024 Latest Caselaw 20283 P&H
Judgement Date : 14 November, 2024

Punjab-Haryana High Court

Pr Commissioner Of Income Tax Panchkula vs Kunal Calcium Ltd, 17-18F, Dav Market, ... on 14 November, 2024

LAVISHA
2024.11.19 13:48
I attest to the accuracy and
authenticity of this order/judgment
Punjab & Haryana High Court,
Chandigarh
                             1.
LAVISHA 2024.11.19 13:48 I attest to the accuracy and

authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh LAVISHA 2024.11.19 13:48 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh LAVISHA 2024.11.19 13:48 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh