Punjab-Haryana High Court
Pnb Housing Finance Limited vs Kamalpreet Singh And Others on 12 November, 2024
Author: Anupinder Singh Grewal
Bench: Anupinder Singh Grewal
Neutral Citation No:=2024:PHHC:147003-DB
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH.
117 CWP-28322-2024
Date of Decision: 12.11.2024.
PNB Housing Finance Ltd. ....Petitioner.
VERSUS
Kamalpreet Singh and others ....Respondents.
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CORAM : HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL
HON'BLE MS. JUSTICE LAPITA BANERJI
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Present: Mr. D.K. Singal, Advocate for the petitioner.
Mr. Aftab Singh Khara, Senior Deputy Advocate General,
Punjab.
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ANUPINDER SINGH GREWAL, J. (Oral)
For detailed order, see judgment passed by this Court in CWP-
28305-2024--PNB Housing Finance Ltd. vs. Ashish Sharma and others.
(ANUPINDER SINGH GREWAL) JUDGE (LAPITA BANERJI) JUDGE 12.11.2024 jitender Whether speaking/ reasoned : Yes/ No Whether Reportable : Yes/ No 1 of 1 ::: Downloaded on - 15-11-2024 00:32:24 :::