Punjab-Haryana High Court
Bhupinder Singh Kapur vs Income Tax Officer And Others on 6 November, 2024
Author: Sanjeev Prakash Sharma
Bench: Sanjeev Prakash Sharma
Neutral Citation No:=2024:PHHC:144874-DB
109
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
2024(O&M)
CWP-25280-2024(O&M)
Date of Decision: 06.11.2024
.2024
BHUPINDER SINGH KAPUR
. . . . Petitioner
Vs.
INCOME TAX OFFICER AND ANOTHER
. . . . Respondents
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CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MR. JUSTICE SANJAY VASHISTH
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Present: Mr.. Rana Gurtej Singh, Advocate with
Mr. Nikhil Goyal, Advocate for the petitioner.
Mr. Yogesh Putney, Sr. Standing Counsel with
Mr. Vaibhav Gupta, Standing Counsel
for the respondents/Revenue.
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SANJEEV PRAKASH SHARMA, J.(Oral)
For order, see detailed judgment of even date passed in CWP-
CWP 25294-2024 titled as BHUPINDER SINGH KAPUR Versus INCOME TAX OFFICER AND ANOTHER.
ANOTHER (SANJEEV PRAKASH SHARMA SHARMA) JUDGE (SANJAY SANJAY VASHISTH VASHISTH) 06.11.2024 JUDGE mohit goyal
1. Whether speaking/reasoned? Yes/No
2. Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 12-11-2024 02:20:19 :::