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Punjab-Haryana High Court
Suman Kumari vs State Of Punjab And Others on 6 May, 2024
Bench: G.S.Sandhawalia, Vikas Bahl
Neutral Citation No:=2024:PHHC:062387-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
118 2024:PHHC:062387-DB
LPA No. 1134 of 2024 (O&M)
Date of Decision: 06.05.2024
Suman Kumari .....Appellant(s)
Versus
State of Punjab and others ....Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA,
ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE VIKAS BAHL
Present: Ms. R.K. Grewal, Advocate,
for the appellant.
Mr. Saurav Khurana, Addl. A.G., Punjab.
****
G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral) For orders, see judgment of even date passed in LPA-1118-2024, Amarjeet Kaur vs. State of Punjab and others.
(G.S. SANDHAWALIA)
ACTING CHIEF JUSTICE
06.05.2024 (VIKAS BAHL)
shivani JUDGE
Whether reasoned/speaking Yes
Whether reportable No
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