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Punjab-Haryana High Court
Priyanka vs Youngers Dream World Production And ... on 13 May, 2024
Neutral Citation No:=2024:PHHC:066761
112-2
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CRM-M No. 23762 of 2024 (O&M)
Date of Decision: 13.05.2024
Priyanka
.......... Petitioner
Versus
Youngers Dream World Production and another
.......... Respondents
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Mr. Karan Singh, Advocate,
for the petitioner-complainant.
****
HARKESH MANUJA, J. (ORAL)
Petition is disposed off.
For detailed order, see judgment of even date passed in CRM-M No. 23565 of 2024, titled "Virender Kumar Versus Youngers Dream World Production and another".
May 13, 2024 ( HARKESH MANUJA )
'dk kamra' JUDGE
Whether Speaking/reasoned Yes/No
Whether Reportable Yes/No
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