M/S Utsuk Dairy Pvt. Ltd. And Anr vs M/S Sukhbir Milk Centre

Citation : 2024 Latest Caselaw 6530 P&H
Judgement Date : 21 March, 2024

Punjab-Haryana High Court

M/S Utsuk Dairy Pvt. Ltd. And Anr vs M/S Sukhbir Milk Centre on 21 March, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                               2024:PHHC: 041273


                                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH

             202-A                                                         CRM-M-8734-2022
                                                                   Date of decision: 21.03.2024

               M/S UTSUK DAIRY PVT. LTD. AND ANR                              .... PETITIONER(S)

                                                             VERSUS

             M/S SUKHBIR MILK CENTRE                                          ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                 Mr. Vipul Aggarwal, Advocate for
                                      Mr. Vivek Khatri, Advocate
                                      for the petitioner(s).

                                      Mr. D.S. Punia, Advocate
                                      for the respondent.

                       ****
             JASJIT SINGH BEDI, J. (Oral)

As the parties have entered into a compromise, the learned counsel for the petitioner(s) seeks permission to withdraw the present petition.

Ordered accordingly.

(JASJIT SINGH BEDI) JUDGE 21.03.2024 Kusum Whether speaking/reasoned Yes/No Whether Reportable Yes/No KUSUM 2024.03.22 14:17 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, CHD