Punjab-Haryana High Court
M/S Utsuk Dairy Pvt. Ltd. And Anr vs Sukhbir Singh on 21 March, 2024
Author: Jasjit Singh Bedi
Bench: Jasjit Singh Bedi
2024:PHHC: 041267
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
202 CRM-M-8718-2022
Date of decision: 21.03.2024
M/S UTSUK DAIRY PVT. LTD. AND ANR .... PETITIONER(S)
VERSUS
SUKHBIR SINGH ...RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI
Present: Mr. Vipul Aggarwal, Advocate for
Mr. Vivek Khatri, Advocate
for the petitioner(s).
Mr. D.S. Punia, Advocate
for the respondent.
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JASJIT SINGH BEDI, J. (Oral)
As the parties have entered into a compromise, the learned counsel for the petitioner(s) seeks permission to withdraw the present petition.
Ordered accordingly.
(JASJIT SINGH BEDI) JUDGE 21.03.2024 Kusum Whether speaking/reasoned Yes/No Whether Reportable Yes/No KUSUM 2024.03.22 14:08 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, CHD