Punjab-Haryana High Court
Commissioner Of Income Tax vs M/S Jindal Steel & Power Ltd Hisar on 19 March, 2024
Author: Sanjeev Prakash Sharma
Bench: Sanjeev Prakash Sharma
Neutral Citation No:=2024:PHHC:039645-DB
2024:PHHC:039645-DB
[217-B] IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
ITA-49-2015 (O&M)
Date of Decision : 19.03.2024
The Commissioner of Income Tax, Hisar ...Appellant
versus
M/s Jindal Steel and Power Limited, Hisar .... Respondent
Coram : HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Present : Ms. Urvashi Dhugga, Sr. Standing Counsel with
Ms. Manisha, Advocate for the appellant-Income Tax
Department.
Mr. Salil Kapoor, Advocate for the respondent.
***
SANJEEV PRAKASH SHARMA, J. (ORAL)
For orders, please see judgment of even date, i.e. 19.03.2024, in ITA No.442 of 2014 titled as 'Commissioner of Income Tax, Hisar versus M/s Jindal Steel and Power Limited, Hisar.
(SANJEEV PRAKASH SHARMA) JUDGE (SUDEEPTI SHARMA) JUDGE 19.03.2024 'R. Sharma' Whether speaking/ reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 22-03-2024 01:21:32 :::