Punjab-Haryana High Court
Nachhattar Singh vs State Of Punjab on 19 March, 2024
Neutral Citation No:=2024:PHHC:039794
2024:PHHC:039794
243-2 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRR-2237-2019
Date of decision: 19.03.2024
NACHHATTAR SINGH
...PETITIONER
V/S
STATE OF PUNJAB
...RESPONDENT
CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. Vishal Gupta, Advocate
for the petitioner.
Mr. Rishabh Singla, AAG, Punjab.
****
HARPREET SINGH BRAR J. (ORAL)
For order, see detailed judgment of even date passed in CRR-3065 of 2019 titled as Rajesh Kumar vs. State of Punjab.
(HARPREET SINGH BRAR)
March 19, 2024 JUDGE
manisha
(i) Whether speaking/reasoned Yes/No
(ii) Whether reportable Yes/No
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