Punjab-Haryana High Court
M/S Klmn Enterprises vs M/S Roshan Agro Steel Mills And Anr on 18 March, 2024
Neutral Citation No:=2024:PHHC:040055
2024:PHHC:040055
219(6) IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CRM-A-1582-MA-2017 (O&M)
Date of decision:18.03.2024
M/s KLMN Enterprises
...Applicant-Appellant
Versus
M/s Roshan Agro Steel Mills and another
...Respondents
CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. Dhirinder Chopra, Advocate
for the applicant-appellant(s).
***
Harpreet Singh Brar, J. (Oral)
For detailed order see judgment dated 18.03.2024 passed in CRM-A-1429-MA-2017 titled as M/s KLMN Enterprises Vs. M/s Roshan Agro Steel Mills and Another.
(HARPREET SINGH BRAR) JUDGE 18.03.2024 Ajay Goswami Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 21-03-2024 01:01:50 :::