Punjab-Haryana High Court
Rajbir Singh And Ors vs State Of Haryana And Ors on 15 March, 2024
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
Neutral Citation No:=2024:PHHC:037903-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
115 2024:PHHC:037903-DB
LPA No.327 of 2024 (O & M)
Date of Decision: 15.03.2024
Rajbir Singh and others .....Appellant(s)
Versus
State of Haryana and others ....Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA, ACTING CHIEF JUSTICE HON'BLE MRS. JUSTICE MANISHA BATRA Present: Mr. Ashish Naik, Advocate, for the appellant.
Mr. Deepak Balyan, Addl. A.G., Haryana. G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral) For orders, see judgment of even date passed in LPA-2217-2023, Rajesh Kumar vs. State of Haryana and others.
(G.S. SANDHAWALIA)
ACTING CHIEF JUSTICE
15.03.2024 (MANISHA BATRA)
shivani JUDGE
Whether reasoned/speaking Yes
Whether reportable No
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