Rajbir Singh And Ors vs State Of Haryana And Ors

Citation : 2024 Latest Caselaw 6008 P&H
Judgement Date : 15 March, 2024

Punjab-Haryana High Court

Rajbir Singh And Ors vs State Of Haryana And Ors on 15 March, 2024

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

                                  Neutral Citation No:=2024:PHHC:037903-DB

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

115                                                        2024:PHHC:037903-DB

                                                     LPA No.327 of 2024 (O & M)
                                                      Date of Decision: 15.03.2024

Rajbir Singh and others                                           .....Appellant(s)

                                       Versus

State of Haryana and others                                      ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA, ACTING CHIEF JUSTICE HON'BLE MRS. JUSTICE MANISHA BATRA Present: Mr. Ashish Naik, Advocate, for the appellant.

Mr. Deepak Balyan, Addl. A.G., Haryana. G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral) For orders, see judgment of even date passed in LPA-2217-2023, Rajesh Kumar vs. State of Haryana and others.




                                                          (G.S. SANDHAWALIA)
                                                         ACTING CHIEF JUSTICE



15.03.2024                                                  (MANISHA BATRA)
shivani                                                           JUDGE

Whether reasoned/speaking                     Yes
Whether reportable                            No




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