Punjab-Haryana High Court
Jagdev Kumar And Anr vs State Of Haryana And Anr on 13 March, 2024
Neutral Citation No:=2024:PHHC:038106
2024:PHHC:038106
253-3 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Reserved On: 11.03.2024
Pronounced On: 13.03.2024
CRR-4299-2017
JAGDEV KUMAR AND ANR.
...PETITIONERS
VERSUS
STATE OF HARYANA AND ANR.
...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. S.S. Dinarpur, Advocate with
Mr. Aman Godara, Advocate and
Mr. Rohit Singh, Advocate for the petitioner(s).
Mr. Vikas Bhardwaj, AAG Haryana.
Mr. D.K. Sharma, Advocate for respondent No(s).2.
****
HARPREET SINGH BRAR, J.
For order, see detailed judgment of even date passed in CRR-4293 of 2017 titled as Jagdev Kumar and another vs. State of Haryana and another.
(HARPREET SINGH BRAR)
March 13, 2024 JUDGE
manisha
(i) Whether speaking/reasoned Yes/No
(ii) Whether reportable Yes/No
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