Punjab-Haryana High Court
Gram Panchayat Chhahar vs Additional Director Consolidation Pb on 12 March, 2024
Bench: Sureshwar Thakur, Lalit Batra
Neutral Citation No:=2024:PHHC:035194-DB
N.C. No:. 2024:PHHC:035194-DB
In the High Court of Punjab and Haryana at Chandigarh
[104-A]
CWP-15034-1995
Date of Decision: 12.03.2024
GRAM PANCHAYAT CHHOHAR, TEHSIL AND DISTRICT
MANSA.
...... PETITIONER
VERSUS
ADDL. DIRECTOR, CONSOLIDATION, PUNJAB,
SAS NAGAR MOHALI & OTHERS ......RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE LALIT BATRA
Present: Mr. Vikas Singh, Advocate for the petitioner.
Mr. Maninder Singh, Sr. DAG, Punjab.
Mr. S.S. Salar, Advocate for the respondents.
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SURESHWAR THAKUR, J. (ORAL)
For orders, see detailed judgment of even date, passed in CWP No.12164 of 1995, titled "Uttam Singh Vs. Addl. Director, Consolidation of Holdings, Punjab, Mohali and Another".
(SURESHWAR THAKUR) JUDGE (LALIT BATRA) JUDGE MARCH 12, 2024 ANJAL Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2024:PHHC:035194-DB 1 of 1 ::: Downloaded on - 14-03-2024 02:53:58 :::