Punjab-Haryana High Court
Nirmal Kumar vs Ajit Singh on 7 March, 2024
Neutral Citation No:=2024:PHHC:037794
2024:PHHC:037794
132 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA-1946-1989 (O&M)
DATE OF DECISION:-07.03.2024
Nirmal Kumar ...Appellant..
vs.
Ajit Singh ...Respondent..
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Mr. Akshay Bhan, Senior Advocate with
Mr. Santosh Sharma, Advocate,
for the appellant.
Mr. Ajay Jain, Advocate,
for the respondent.
****
HARKESH MANUJA, J. (Oral)
For detailed order, see judgment of even date i.e. 07.03.2024 passed in RSA-1843-1989 (O&M), titled as "Nirmal Kumar vs. Dalip Singh and others".
07.03.2024 (HARKESH MANUJA)
sonika JUDGE
whether speaking/reasoned: Yes/No
whether reportable: Yes/No
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