Nirmal Kumar vs Ajit Singh

Citation : 2024 Latest Caselaw 5287 P&H
Judgement Date : 7 March, 2024

Punjab-Haryana High Court

Nirmal Kumar vs Ajit Singh on 7 March, 2024

                                     Neutral Citation No:=2024:PHHC:037794




                                                               2024:PHHC:037794


   132 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                            CHANDIGARH

                                    RSA-1946-1989 (O&M)
                                    DATE OF DECISION:-07.03.2024


Nirmal Kumar                                                    ...Appellant..

                             vs.

Ajit Singh                                                      ...Respondent..


CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA

Present: Mr. Akshay Bhan, Senior Advocate with
         Mr. Santosh Sharma, Advocate,
         for the appellant.

         Mr. Ajay Jain, Advocate,
         for the respondent.

         ****

HARKESH MANUJA, J. (Oral)

For detailed order, see judgment of even date i.e. 07.03.2024 passed in RSA-1843-1989 (O&M), titled as "Nirmal Kumar vs. Dalip Singh and others".


07.03.2024                                            (HARKESH MANUJA)
sonika                                                    JUDGE
         whether speaking/reasoned:          Yes/No
         whether reportable:                 Yes/No




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