Punjab-Haryana High Court
Gurwinder Singh Alias Mattu vs State Of Punjab on 7 March, 2024
Neutral Citation No:=2024:PHHC:033334
2024:PHHC:033334
209-2 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-11305-2024
Date of decision: 07.03.2024
GURWINDER SINGH ALIAS MATTU
...PETITIONER
V/S
STATE OF PUNJAB
...RESPONDENT
CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. Mr. Mohit Sharma, Advocate and
Ms. Priya Sharma, Advocate for the petitioner.
Mr. Sandeep Kumar, DAG, Punjab.
****
HARPREET SINGH BRAR J. (ORAL)
For order, see detailed judgment of even date passed in CRM-M- 11181-2024 titled as Jatinder Singh @ Soni Vs. State of Punjab.
(HARPREET SINGH BRAR)
March 07, 2024 JUDGE
manisha
(i) Whether speaking/reasoned Yes/No
(ii) Whether reportable Yes/No
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