Punjab-Haryana High Court
Nirmal Kumar vs Umrao Singh & Ors on 7 March, 2024
Neutral Citation No:=2024:PHHC:036794
2024:PHHC:036794
132 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA-1844-1989 (O&M)
DATE OF DECISION:-07.03.2024
Nirmal Kumar ...Appellant..
vs.
Umrao Singh (deceased) through his LRs and others ...Respondents..
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Mr. Akshay Bhan, Senior Advocate with
Mr. Santosh Sharma, Advocate,
for the appellant.
Mr. Ajay Jain, Advocate,
for the respondents.
****
HARKESH MANUJA, J. (Oral)
For detailed order, see judgment of even date i.e. 07.03.2024 passed in RSA-1843-1989 (O&M), titled as "Nirmal Kumar vs. Dalip Singh and others".
07.03.2024 (HARKESH MANUJA) sonika JUDGE
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