Punjab-Haryana High Court
Inderpreet Kaur And Another vs State Of Haryana And Others on 2 July, 2024
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
109 CRWP No.No.6171 of 2024
Date of decision: 02.07.2024
INDERPREET KAUR AND ANOTHER .... Petitioners
Versus
STATE OF HARYANA AND OTHERS .... Respondents
CORAM: HON'BLE MRS. JUSTICE MANISHA BATRA
Present : Ms. Jagdeep Kaur,
Kaur Advocate for
Mr. Sukhveer Kaur, Advocate for the petitioner
petitioners.
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MANISHA BATRA, BATRA J. (oral) Jyoti 2024.07.02 17:37 I attest to the accuracy and integrity of this judgment/order Chandigarh CRWP No.6171 of 2024 -2- (MANISHA BATRA) 02.07.2024 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No Jyoti 2024.07.02 17:37 I attest to the accuracy and integrity of this judgment/order Chandigarh