Punjab-Haryana High Court
Sadhu Ram vs Satpal And Others on 2 July, 2024
Neutral Citation No:=2024:PHHC:081567
123-5
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Revision No. 4567 of 2019 (O&M)
Date of decision: 02.07.2024
Sadhu Ram
...Petitioner
Versus
Satpal and others
...Respondents
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Mr. Lupil Gupta, Advocate and
Ms. Bhumika Sachan, Advocate
for the petitioner-plaintiff.
Mr. Amit Jain, Senior Advocate, assisted by
Mr. Aryaman Thakur, Advocate
for the contesting respondents
respondents-defendants.
****
HARKESH MANUJA,
MANUJA J. (ORAL)
Petition is disposed posed off as infructuous infructuous.
For detailed orders, see judgment of even date passed in CR No. 4526 of 2019, titled "Sadhu Ram Versus Satpal and others".
July 02,, 2024
202 ( HARKESH MANUJA )
'dk kamra' JUDGE
Whether Speaking / Reasoned : Yes No
Whether Reportable : Yes No
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