Punjab-Haryana High Court
Lakhan @ Lakhan Singh vs State Of Haryana And Others on 1 July, 2024
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
113
CWP-14418-2024
Date of decision: 01.07.2024
Lakhan @ Lakhan Singh ....Petitioner
Versus
State of Haryana and others
...Respondents
CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
*****
Present: Mr. Nitish Yadav, Advocate for the petitioner.
Mr. Harish Nain, AAG, Haryana. ***** AMAN CHAUDHARY. J (Oral)
1. After arguing for some time, learned counsel for the petitioner prays for withdrawal of the present petition.
2. Ordered accordingly.
(AMAN CHAUDHARY) JUDGE 01.07.2024 Hemant Whether speaking/reasoned : Yes / No Whether reportable : Yes / No HAMANT 2024.07.01 16:39 I attest to the accuracy and integrity of this order/judgment