Punjab-Haryana High Court
Sapna Aggarwal vs Reserve Bank India And Ors on 1 July, 2024
Author: Lisa Gill
Bench: Lisa Gill
Neutral Citation No:=2024:PHHC:081419-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP
CWP-26715-2021 (O&M)
Date of Decision
Decision: July 1, 2024
Sapna Aggarwal ..... Petitioner
Versus
Reserve Bank of India and others ..... Respondents
CORAM:- HON'BLE MRS. JUSTICE LISA GILL
HON'BLE MS. JUSTICE AMARJOT BHATTI
Present: Mr. Anand Chhibbar, Senior Advocate with
Mr. Nitin Kaushal, Advocate,
Mr. Tony Anand, Advocate,
Mr. Ajay Kumar, Advocate and
Ms. Stuti Vatsa, Advocate for petitioner.
Mr. Ankur Mittal, Advocate;
Mr. D.K. Gupta, Advocate;
Mr. Bhaskar, Advocate and
Ms. Preety Choudhary, Advocate (through VC)
for respondent No. 2.
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LISA GILL, J.
For orders see, CWP-1156-2022 titled as Pradeep Aggarwal versus Reserve Bank of India and others, others, decided vide separate judgment of even date.
( LISA GILL ) JUDGE (AMARJOT BHATTI) July 1, 2024 JUDGE rts/s.khan Whether speaking/reasoned :Yes/No. Whether hether reportable : Yes/No. 1 of 1 ::: Downloaded on - 20-07-2024 12:42:18 :::