Punjab-Haryana High Court
M/S Shree Jagdambaji Tubewells vs State Of Haryana And Others on 23 January, 2024
Author: Suvir Sehgal
Bench: Suvir Sehgal
Neutral Citation No:=2024:PHHC:010599
Neutral Citation No. 2024:PHHC:010599
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
111(2) ARB-161-2023
Date of Decision:23.01.2024
M/s Shree Jagdambaji Tubewells
... Petitioner
Vs
State of Haryana and others
... Respondents
CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL
Present: Mr. Lajpat Rai Sharma, Advocate for the petitioner.
Mr. Aman Bahri, Addl. A.G. Haryana.
SUVIR SEHGAL, J. (ORAL)
For order, see detailed judgment of even date passed in ARB No. 160 of 2023, titled as Rajinder Kumar Contractor Versus State of Haryana and others.
( SUVIR SEHGAL ) 23.01.2024 JUDGE pooja saini Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No Neutral Citation No:=2024:PHHC:010599 1 of 1 ::: Downloaded on - 03-02-2024 03:34:42 :::