Mowgliaid Animal Welfare Society vs State Of Haryana And Others

Citation : 2024 Latest Caselaw 1393 P&H
Judgement Date : 20 January, 2024

Punjab-Haryana High Court

Mowgliaid Animal Welfare Society vs State Of Haryana And Others on 20 January, 2024

                                                        Neutral Citation No:=2024:PHHC:010030




                                             Neutral Citation No. 2024:PHHC:010030

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

241-33                                                          CWP-14436-2022
                                                      Date of Decision: 20.01.2024

MOWGLIAID ANIMAL WELFARE SOCIETY
                                                                         ... Petitioners
                                            Versus


STATE OF HARYANA AND OTHERS

                                                                     .... Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                              *****

Present:        Mr. Anurag Chopra, Advocate with
                Ms. Himani Jamwal, Advocate
                for the petitioner.

                Mr. Pankaj Mulwani, DAG, Haryana.

                Mr. Arun Gosain, Advocate
                for respondent-AWBI in all cases.

                *****
VINOD S. BHARDWAJ. J. (ORAL)

For orders see judgment of even date passed by this Court in CWP-5068-2022 titled "MowgliAid Animal Welfare Society versus State of Haryana and others".

(VINOD S. BHARDWAJ) JUDGE JANUARY 20, 2024 vishal sharma Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2024:PHHC:010030 1 of 1 ::: Downloaded on - 03-02-2024 02:21:15 :::