Punjab-Haryana High Court
Mowgliaid Animal Welfare Society vs State Of Haryana And Others on 20 January, 2024
Neutral Citation No:=2024:PHHC:010030
Neutral Citation No. 2024:PHHC:010030
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
241-33 CWP-14436-2022
Date of Decision: 20.01.2024
MOWGLIAID ANIMAL WELFARE SOCIETY
... Petitioners
Versus
STATE OF HARYANA AND OTHERS
.... Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
*****
Present: Mr. Anurag Chopra, Advocate with
Ms. Himani Jamwal, Advocate
for the petitioner.
Mr. Pankaj Mulwani, DAG, Haryana.
Mr. Arun Gosain, Advocate
for respondent-AWBI in all cases.
*****
VINOD S. BHARDWAJ. J. (ORAL)
For orders see judgment of even date passed by this Court in CWP-5068-2022 titled "MowgliAid Animal Welfare Society versus State of Haryana and others".
(VINOD S. BHARDWAJ) JUDGE JANUARY 20, 2024 vishal sharma Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2024:PHHC:010030 1 of 1 ::: Downloaded on - 03-02-2024 02:21:15 :::