Mowgliaid Animal Welfare Society, ... vs State Of Punjab And Others

Citation : 2024 Latest Caselaw 1342 P&H
Judgement Date : 20 January, 2024

Punjab-Haryana High Court

Mowgliaid Animal Welfare Society, ... vs State Of Punjab And Others on 20 January, 2024

                                                        Neutral Citation No:=2024:PHHC:010009




                                             Neutral Citation No. 2024:PHHC:010009

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

241-19                                                          CWP-15375-2022
                                                      Date of Decision: 20.01.2024

MOWGLIAID ANIMAL WELFARE SOCIETY
                                                                         ... Petitioners
                                            Versus


STATE OF PUNJAB AND OTHERS

                                                                     .... Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                              *****

Present:        Mr. Anurag Chopra, Advocate with
                Ms. Himani Jamwal, Advocate
                for the petitioner.

                Mr. Saurav Verma, Addl. A.G. Punjab.

                Mr. Arun Gosain, Advocate
                for respondent-AWBI in all cases.

                *****
VINOD S. BHARDWAJ. J. (ORAL)

For orders see judgment of even date passed by this Court in CWP-5068-2022 titled "MowgliAid Animal Welfare Society versus State of Haryana and others".

(VINOD S. BHARDWAJ) JUDGE JANUARY 20, 2024 vishal sharma Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2024:PHHC:010009 1 of 1 ::: Downloaded on - 03-02-2024 02:13:47 :::