Deputy Commissioner (Collector), ... vs Sarabjit Singh And Anothers

Citation : 2024 Latest Caselaw 9320 P&H
Judgement Date : 30 April, 2024

Punjab-Haryana High Court

Deputy Commissioner (Collector), ... vs Sarabjit Singh And Anothers on 30 April, 2024

                                      Neutral Citation No:=2024:PHHC:058443




                                              Neutral Citation No.: 2024:PHHC:058443
CWP-23527 of 2017(O&M)                                                          -1-


            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

                                 CWP-23527 of 2017
                              Decided on: April 30, 2024
   (arising out of the award passed by the Labour Court, Ambala, in Reference No. 215 of 2008)


Deputy Commissioner(Collector), Ropar (Punjab) and others
                                                       ...Petitioner(s)
                              Versus
Sarabjit and another
                                                    ...Respondent(s)

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
Presence: Mr. Brijesh, Asst. A.G., Punjab.

               Mr. G.S. Saini, Advocate,
               for respondent No. 1.
                                                 -.-

SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if any, stands disposed of, in terms of detailed observations made in the common judgment of even date, passed separately in CWP-23524-2017 (O&M), titled as "Deputy Commissioner(Collector), Ropar (Punjab) and others v. Labh Singh and another", and 13 connected cases, including present petition.

(SANJAY VASHISTH) JUDGE April 30, 2024 Rashmi Whether speaking/reasoned? Yes/No Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 02-05-2024 04:06:29 :::