Sarabjit Singh vs Presiding Officer Industrial Tribunal ...

Citation : 2024 Latest Caselaw 9316 P&H
Judgement Date : 30 April, 2024

Punjab-Haryana High Court

Sarabjit Singh vs Presiding Officer Industrial Tribunal ... on 30 April, 2024

                                      Neutral Citation No:=2024:PHHC:058443




                                              Neutral Citation No.: 2024:PHHC:058443
CWP-1552 of 2019(O&M)                                                           -1-


            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

                                 CWP-1552 of 2019
                              Decided on: April 30, 2024
   (arising out of the award passed by the Labour Court, Ambala, in Reference No. 215 of 2008)


Sarabjit Singh
                                                                              ...Petitioner(s)
                                 Versus
Presiding Officer,Industrial Tribunal, Patiala and others
                                                         ...Respondent(s)

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
Presence: Mr. Ranjivan Singh, Advocate
          Ms. Kanika Toor, Advocate and
          Mr. Risham Raag Singh, Advocate,
          for the petitioner.

               Mr. Brijesh, Asst. A.G., Punjab.
                                                 -.-

SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if any, stands disposed of, in terms of detailed observations made in the common judgment of even date, passed separately in CWP-23524-2017 (O&M), titled as "Deputy Commissioner(Collector), Ropar (Punjab) and others v. Labh Singh and another", and 13 connected cases, including present petition.

(SANJAY VASHISTH) JUDGE April 30, 2024 Rashmi Whether speaking/reasoned? Yes/No Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 02-05-2024 04:04:27 :::