Punjab-Haryana High Court
Mghar Singh vs State Of Punjab on 30 April, 2024
Bench: Sureshwar Thakur, Lalit Batra
Neutral Citation No:=2024:PHHC:059293-DB
2024:PHHC:059293-DB
In the High Court of Punjab and Haryana at Chandigarh
(224/2)
CWP No.5108 of 1998(O&M)
Date of Decision: 30.04.2024
Maghar Singh .....Petitioner
Versus
State of Punjab and others ....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE LALIT BATRA
Present: Mr. Ashok Singla, Advocate and
Mr. Ankush Singla, Advocate for the petitioner.
Mr. Maninder Singh, Sr. DAG, Punjab.
Ms. Ramneek Kaur Mann, Advocate
for respondent No.2.
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SURESHWAR THAKUR, J. (ORAL)
For orders, see detailed judgment of even date, passed in CWP No.5342 of 1996, titled Jang Singh Vs. State of Punjab and others.
(SURESHWAR THAKUR) JUDGE (LALIT BATRA) JUDGE April 30, 2024 d.gulati Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 02-05-2024 01:38:06 :::