Punjab-Haryana High Court
Kamikkar Singh And Others vs State Of Punjab And Another on 29 April, 2024
Author: Jasjit Singh Bedi
Bench: Jasjit Singh Bedi
2024:PHHC: 057721
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
125 CRM-M-21078-2024
Date of decision: 29.04.2024
KAMIKKAR SINGH AND OTHERS .... PETITIONER(S)
VERSUS
STATE OF PUNJAB AND ANOTHER ...RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI
Present: Mr. Ferry Sofat, Advocate
for the petitioners.
Ms. Ramta K. Chaudhary, DAG, Punjab.
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JASJIT SINGH BEDI, J. (Oral)
The learned counsel for the petitioners wishes to withdraw the present petition.
The present petition is ordered to be dismissed as withdrawn.
(JASJIT SINGH BEDI) JUDGE 29.04.2024 Kusum Whether speaking/reasoned Yes/No Whether Reportable Yes/No KUSUM 2024.04.29 16:26 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, CHD