Punjab-Haryana High Court
Satwinderpal Singh (Since Deceased) ... vs Navjot Singh And Anr on 25 April, 2024
Author: Alka Sarin
Bench: Alka Sarin
2024:PHHC:056819
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
264 CR No.6943 of 2019
Date of Decision : 25.04.2024
Satwinderpal Singh (since deceased) through his LRs ....Petitioner
VERSUS
Navjot Singh and Another ....Respondents
CORAM : HON'BLE MRS. JUSTICE ALKA SARIN
Present : Mr. Umesh Aggarwal, Advocate for the petitioners.
ALKA SARIN, J. (Oral)
1. Learned counsel for the petitioners seeks permission to withdraw the present petition inasmuch as the main civil suit stands dismissed before the Trial Court. Permitted to do so.
2. Dismissed as withdrawn. Pending applications, if any, also stand disposed off.
( ALKA SARIN ) 25.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO JITENDER KUMAR 2024.04.26 08:58 I attest to the accuracy and integrity of this order/judgment Chandigarh