Punjab-Haryana High Court
Harjit Singh vs Amarjit Kaur (Deceased) Through Lrs And ... on 24 April, 2024
Author: Alka Sarin
Bench: Alka Sarin
2024:PHHC:055966
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
325 RSA No.4471 of 2019
Date of Decision : 24.04.2024
Harjit Singh ....Appellant
VERSUS
Amarjit Kaur (deceased) through LRs and Others ....Respondents
CORAM : HON'BLE MRS. JUSTICE ALKA SARIN
Present : Mr. Mohinder Singh Joshi, Advocate for the appellant.
ALKA SARIN, J. (Oral)
1. Learned counsel for the appellant seeks permission to withdraw the present appeal. Permitted to do so.
2. Dismissed as withdrawn. Pending applications, if any, also stand disposed off.
( ALKA SARIN ) 24.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO JITENDER KUMAR 2024.04.25 10:35 I attest to the accuracy and integrity of this order/judgment Chandigarh