Punjab-Haryana High Court
Rashid Iqbal And Others vs State Of Punjab And Another on 22 April, 2024
Author: Manjari Nehru Kaul
Bench: Manjari Nehru Kaul
Neutral Citation No:=2024:PHHC:054010
2024:PHHC:054010
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
295-2
CRM-M-65381-2023
Date of decision: 22.04.2024
Rashid Iqbal and others .....Petitioners
Versus
State of Punjab and another .....Respondents
CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL
Present : Mr. Saqib Ali Khan, Advocate
for the petitioners.
Mr. Navdeep Singh, DAG, Punjab.
Mr. Mahipal S. Yadav, Advocate
for respondent No.2.
****
MANJARI NEHRU KAUL, J. (ORAL)
For orders, see judgment of even date passed in CRM-M- 53975-2023 titled as 'Mehmood Ahmed @ Mahmood Ahmod and others Vs. State of Punjab and another'.
22.04.2024 (MANJARI NEHRU KAUL)
Vinay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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