Punjab-Haryana High Court
Naib Tehsildar/A.C.Ii Grade Nissing ... vs Harbans Singh on 19 April, 2024
Author: Alka Sarin
Bench: Alka Sarin
2024:PHHC:052923
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
206-1 RSA No.2378 of 1995 (O&M)
Date of Decision : 19.04.2024
Naib Tehsildar/A.C. IInd Grade, Nissing & Anr. ....Appellants
VERSUS
Harbans Singh (deceased) through LRs ....Respondents
CORAM : HON'BLE MRS. JUSTICE ALKA SARIN
Present : Mr. Narinder Singh Behgal, AAG Haryana
for the appellants.
Mr. A.S. Virk, Advocate for the respondent.
ALKA SARIN, J. (Oral)
1. For orders, see judgment of even date passed in RSA No.2232 of 1995 [Naib Tehsildar/A.C. IInd Grade, Nissing & Anr. vs. Harbans Singh (deceased) through LRs].
( ALKA SARIN ) 19.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO JITENDER KUMAR 2024.04.20 09:50 I attest to the accuracy and integrity of this order/judgment Chandigarh