Punjab-Haryana High Court
Chd Developers Ltd vs State Of Haryana And Ors on 18 April, 2024
Author: Sureshwar Thakur
Bench: Sureshwar Thakur, Lalit Batra
Neutral Citation No:=2024:PHHC:053401-DB
2024:PHHC:053401-DB
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH.
RA-CW-186-2020 (O & M)
in CWP-29548-2018
Reserved on: 13.03.2024
Pronounced on: 18.04.2024
CHD DEVELOPERS LTD. .....Petitioner
Versus
STATE OF HARYANA AND OTHERS ....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE LALIT BATRA
Argued by: Mr. Ankur Mittal, Addl. A.G., Haryana with
Mr. Saurabh Mago, DAG, Haryana.
Non-applicants/petitioner(s) proceeded against ex-parte
vide order dated 13.03.2024.
****
SURESHWAR THAKUR, J.
For orders, see judgment of even date passed in RA-CW-
184-2020 in CWP-29545-2018 titled as EMPIRE REAL TECH PRIVATE LTD. Versus STATE OF HARYANA AND OTHERS.
(SURESHWAR THAKUR) JUDGE (LALIT BATRA) 18.04.2024 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 22-04-2024 23:44:23 :::