Punjab-Haryana High Court
Devender vs State Of Haryana And Others on 18 April, 2024
Author: Sureshwar Thakur
Bench: Sureshwar Thakur, Lalit Batra
Neutral Citation No:=2024:PHHC:053357-DB
2024:PHHC:053357-DB
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH.
CWP-31050-2018
Reserved on: 20.03.2024
Pronounced on: 18.04.2024
DEVENDER .....Petitioner
Versus
STATE OF HARYANA AND OTHERS ....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE LALIT BATRA
Argued by: Mr. Adarsh Jain, Advocate
for the petitioner(s).
Mr. Ankur Mittal, Addl. A.G., Haryana with
Mr. P.P.Chahar, Sr. DAG, Haryana.
****
SURESHWAR THAKUR, J.
For orders, see judgment of even date passed in CWP-
5939-2018 titled as BALBIR SINGH AND OTHERS Versus STATE OF HARYANA AND OTHERS.
(SURESHWAR THAKUR) JUDGE (LALIT BATRA) 18.04.2024 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 22-04-2024 23:39:55 :::